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U.P. State Industrial ... vs Shamshad Ahmad
2016 Latest Caselaw 2503 ALL

Citation : 2016 Latest Caselaw 2503 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
U.P. State Industrial ... vs Shamshad Ahmad on 11 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 304 of 2014
 

 
Appellant :- U.P. State Industrial Development Co. Ltd.
 
Respondent :- Shamshad Ahmad
 
Counsel for Appellant :- S.K. Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.5.2016

Sanjeev

 

 

 
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