Citation : 2016 Latest Caselaw 2501 ALL
Judgement Date : 11 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 5479 of 2013 Appellant :- Wasey & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- I.M. Khan,I.K.Chaturvedi,Nitin Agarwal Counsel for Respondent :- Govt. Advocate,C.P.Singh Hon'ble Pratyush Kumar,J.
As prayed, list in the next cause list.
Order Date :- 11.5.2016
G.S
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