West U.P. Sugar Mills Association ... vs Union Of India & Others
2016 Latest Caselaw 2499 ALL

Citation : 2016 Latest Caselaw 2499 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

West U.P. Sugar Mills Association ... vs Union Of India & Others on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 45178 of 2002
 

 
Petitioner :- West U.P. Sugar Mills Association & Others
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Sudhir Chandra,U.S.Awasthi,
 
Counsel for Respondent :- S.S.C.,B.N. Singh,Ganga Singh,P.M.N. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 12.05.2016.

Order Date :- 11.5.2016

Pravin

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