Narain Singh vs State Of U.P.And Others
2016 Latest Caselaw 2498 ALL

Citation : 2016 Latest Caselaw 2498 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Narain Singh vs State Of U.P.And Others on 11 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 835 of 1997
 

 
Revisionist :- Narain Singh
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Revisionist :- Brijendra Kumar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Brijendra Kumar, counsel for the revisionist, the case is passed over for the day.

Order Date :- 11.05.2016.

Vinod.

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