Rajesh Saxena vs State Of U.P. & Another
2016 Latest Caselaw 2497 ALL

Citation : 2016 Latest Caselaw 2497 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Rajesh Saxena vs State Of U.P. & Another on 11 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 2113 of 2011
 

 
Revisionist :- Rajesh Saxena
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Anirudh Kumar Mishra,Uday Bhan Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Jitendra Kumar Shishodia, counsel for the revisionist, the case is passed over for the day.

List as peremptorily on 18.05.2016.

Order Date :- 11.05.2016

Vinod.

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