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Awadhesh Mishra And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 2496 ALL

Citation : 2016 Latest Caselaw 2496 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Awadhesh Mishra And 3 Others vs State Of U.P. And Another on 11 May, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 14742 of 2016
 

 
Applicant :- Awadhesh Mishra And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 11.5.2016

IB

(Kaushal Jayendra Thaker,J)

 

 

 
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