Ashfaq vs State Of U.P.
2016 Latest Caselaw 2494 ALL

Citation : 2016 Latest Caselaw 2494 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Ashfaq vs State Of U.P. on 11 May, 2016

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2758 of 2011
 
Appellant :- Ashfaq
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Farid Ahmad Qureishi,Braham Singh,Shams Uz Zaman
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

Appeal is allowed.

For order, see order of date passed in Criminal Appeal No. 2717 of 2011.

Order Date :- 11.5.2016

sailesh

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