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Ravindra vs State Of U.P.
2016 Latest Caselaw 2493 ALL

Citation : 2016 Latest Caselaw 2493 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Ravindra vs State Of U.P. on 11 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13279 of 2016
 

 
Applicant :- Ravindra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shams Uz Zaman
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellant prays for and is granted three weeks' time to file counter affidavit.

List thereafter before appropriate Bench.

However, this case will not be treated as  tied up/part herd to this Bench.

Order Date :- 11.5.2016

G.S

 

 

 
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