Kedar vs Raghunath
2016 Latest Caselaw 2491 ALL

Citation : 2016 Latest Caselaw 2491 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Kedar vs Raghunath on 11 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 727 of 2001
 

 
Appellant :- Kedar
 
Respondent :- Raghunath
 
Counsel for Appellant :- Ganga Prasad
 
Counsel for Respondent :- Siddhartha Verma,B.L.Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.5.2016

Sanjeev

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