Keshav Nath vs Mukti Narayan Chaturvedi
2016 Latest Caselaw 2490 ALL

Citation : 2016 Latest Caselaw 2490 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Keshav Nath vs Mukti Narayan Chaturvedi on 11 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 26 of 2012
 

 
Appellant :- Keshav Nath
 
Respondent :- Mukti Narayan Chaturvedi
 
Counsel for Appellant :- Arun Tiwari,P.N. Tripathi,Rajesh Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.5.2016

Sanjeev

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