Mahesh Singh vs State Of U.P.
2016 Latest Caselaw 2489 ALL

Citation : 2016 Latest Caselaw 2489 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Mahesh Singh vs State Of U.P. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 72 of 2015
 

 
Appellant :- Mahesh Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ranjeet Singh
 
Counsel for Respondent :- Govt.Advocate,Baleshwar Chaturvedi
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Ranjeet Singh, learned counsel for the appellant.

List after summer vacation.

Dt 11.5.2016

G.S

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