Smt. Risalo And Another vs Hari Kisan And 4 Others
2016 Latest Caselaw 2488 ALL

Citation : 2016 Latest Caselaw 2488 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Smt. Risalo And Another vs Hari Kisan And 4 Others on 11 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 770 of 2013
 

 
Appellant :- Smt. Risalo And Another
 
Respondent :- Hari Kisan And 4 Others
 
Counsel for Appellant :- Ashok Tripathi,Uma Nath Pandey
 
Counsel for Respondent :- Vikrant Rana,J.B. Singh,Km. Dipika Sharma,Y.D. Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.5.2016

Sanjeev

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