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Jai Kisan Sahkari Avas Samiti Ltd. vs State Of U.P. & Others
2016 Latest Caselaw 2486 ALL

Citation : 2016 Latest Caselaw 2486 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Jai Kisan Sahkari Avas Samiti Ltd. vs State Of U.P. & Others on 11 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 16973 of 1995
 

 
Petitioner :- Jai Kisan Sahkari Avas Samiti Ltd.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- J.C. Gupta,J.P.Pandey
 
Counsel for Respondent :- C.S.C.,Govind Saran, Mahendra Pratap,N.C. Nishad,R.P. Mishra,S.F.A. Naqvi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 16.05.2016.

Order Date :- 11.5.2016

Pravin

 

 

 
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