Lalit Kumar vs State Of U.P. And Anr.
2016 Latest Caselaw 2485 ALL

Citation : 2016 Latest Caselaw 2485 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Lalit Kumar vs State Of U.P. And Anr. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1778 of 2011
 

 
Appellant :- Lalit Kumar
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- R.K. Pandey
 
Counsel for Respondent :- Govt. Advocate,Amit Daga,Pankaj Govil
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 11.5.2016

G.S

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