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Jai Pal Singh And 3 Others vs State Of U.P.
2016 Latest Caselaw 2484 ALL

Citation : 2016 Latest Caselaw 2484 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Jai Pal Singh And 3 Others vs State Of U.P. on 11 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2810 of 2013
 

 
Appellant :- Jai Pal Singh And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Shukla,Akhilesh Srivastava,J.H. Khan,W.H. Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List after summer vacation.  

Order Date :- 11.5.2016

G.S

 

 

 
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