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Jitendra Kumar @ Neelu Tiwari vs State Of U.P.
2016 Latest Caselaw 2478 ALL

Citation : 2016 Latest Caselaw 2478 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Jitendra Kumar @ Neelu Tiwari vs State Of U.P. on 11 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2832 of 2013
 

 
Appellant :- Jitendra Kumar @ Neelu Tiwari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akansha Verma,S.R. Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List after summer vacation. 

Order Date :- 11.5.2016

G.S

 

 

 
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