M/S Santosh Kumar Sachan vs The District Magistrate, ...
2016 Latest Caselaw 2477 ALL

Citation : 2016 Latest Caselaw 2477 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

M/S Santosh Kumar Sachan vs The District Magistrate, ... on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 35890 of 1998
 

 
Petitioner :- M/S Santosh Kumar Sachan
 
Respondent :- The District Magistrate, Hamirpur & Another
 
Counsel for Petitioner :- A.K.Sachan,Gopal Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 12.05.2016.

Order Date :- 11.5.2016

Pravin

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