Pramod Kumar & Others vs State Of U.P. Through Principal ...
2016 Latest Caselaw 2476 ALL

Citation : 2016 Latest Caselaw 2476 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Pramod Kumar & Others vs State Of U.P. Through Principal ... on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 29483 of 2001
 

 
Petitioner :- Pramod Kumar & Others
 
Respondent :- State Of U.P. Through Principal Secretary Food & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 12.05.2016.

Order Date :- 11.5.2016

Pravin

Download the LatestLaws.com Mobile App