Citation : 2016 Latest Caselaw 2475 ALL
Judgement Date : 11 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 29545 of 1991 Petitioner :- Chunni Lal & Another Respondent :- State Of U.P. & Others Counsel for Petitioner :- K.M. Sahai,Aditya Narain Counsel for Respondent :- A.K. Dwivedi,S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
Put up on 12.05.2016.
Order Date :- 11.5.2016
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