Udaiveer Singh Solanki vs State Of U.P. Thru' Secy. U.P. & ...
2016 Latest Caselaw 2474 ALL

Citation : 2016 Latest Caselaw 2474 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Udaiveer Singh Solanki vs State Of U.P. Thru' Secy. U.P. & ... on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 53681 of 2004
 

 
Petitioner :- Udaiveer Singh Solanki
 
Respondent :- State Of U.P. Thru' Secy. U.P. & Others
 
Counsel for Petitioner :- Pankaj Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 12.05.2016.

Order Date :- 11.5.2016

Pravin

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