In Re vs Sri Khaleeq Ahmad And 40 Others ...
2016 Latest Caselaw 2473 ALL

Citation : 2016 Latest Caselaw 2473 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

In Re vs Sri Khaleeq Ahmad And 40 Others ... on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 29 of 2010
 

 
Applicant :- In Re
 
Opposite Party :- Sri Khaleeq Ahmad And 40 Others Advocates
 
Counsel for Applicant :- A. G. A.
 
Counsel for Opposite Party :- Arun Kumar Singh I,Mohit Bihari Mathur,P.C.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Statement of Krishna Mohan Srivastava as DW-5 has been completed today.

2. There is another witness, Mool Chand in person whose statement could not be taken due to paucity of time. He shall remain present on 18.07.2016, on which date his statement shall be recorded.

3. Both the contemnors are present and shall remain present on the date fixed.

4. List/put up on 18.07.2016 for evidence.

Order Date :- 11.5.2016

Pravin

Download the LatestLaws.com Mobile App