Jaipal vs State Of U.P.
2016 Latest Caselaw 2471 ALL

Citation : 2016 Latest Caselaw 2471 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Jaipal vs State Of U.P. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 4392 of 2014
 

 
Appellant :- Jaipal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.C. Singh,Dushyant Singh
 
Counsel for Respondent :- Govt.Advocate,I.P. Singh
 

 
Hon'ble Pratyush Kumar,J.

List before appropriate Bench.

Order Date :- 11.5.2016

G.S

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