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Nagar Palika Paishad vs State Public Services Tribunal & ...
2016 Latest Caselaw 2469 ALL

Citation : 2016 Latest Caselaw 2469 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Nagar Palika Paishad vs State Public Services Tribunal & ... on 11 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 13088 of 1998
 

 
Petitioner :- Nagar Palika Paishad
 
Respondent :- State Public Services Tribunal & Others
 
Counsel for Petitioner :- R.K. Awasthi,Ravi Kiran Jain
 
Counsel for Respondent :- C.S.C.,S.P. Singh,Sharad Kumar Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Let petitioner may file an affidavit giving present status of contesting respondents, whether they are working or have retired etc. within two weeks.

Order Date :- 11.5.2016

Pravin

 

 

 
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