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Deepak Jain vs State Of U.P.
2016 Latest Caselaw 2468 ALL

Citation : 2016 Latest Caselaw 2468 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Deepak Jain vs State Of U.P. on 11 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 3640 of 2011
 

 
Revisionist :- Deepak Jain
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- M.L. Rai,Shiv Kant Mishra
 
Counsel for Opposite Party :- Govt. Advocate,S.S.Shah
 

 
Hon'ble Abhai Kumar, J.

The case is taken up in the revised list.

It is stated by learned counsel for the revisionist that he has filed a supplementary affidavit on 03.09.2015 in the Registry of the Court, which is not on record.

Office is directed to trace out the same and place it on record .

List thereafter in the next cause list.

Order Date :- 11.05.2016.

Vinod.

 

 

 
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