Vidya Ram vs State Of U.P.
2016 Latest Caselaw 2464 ALL

Citation : 2016 Latest Caselaw 2464 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Vidya Ram vs State Of U.P. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 941 of 2013
 

 
Appellant :- Vidya Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar Srivastava,Bharat Bhshan Paul,Shobhit Saxena
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

The matter is released.

List before appropriate Bench after obtaining nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 11.5.2016

G.S

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