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Resham Pal Singh vs Prem Pal Singh & 4 Others
2016 Latest Caselaw 2453 ALL

Citation : 2016 Latest Caselaw 2453 ALL
Judgement Date : 10 May, 2016

Allahabad High Court
Resham Pal Singh vs Prem Pal Singh & 4 Others on 10 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 405 of 2015
 

 
Revisionist :- Resham Pal Singh
 
Opposite Party :- Prem Pal Singh & 4 Others
 
Counsel for Revisionist :- Pankaj Agarwal
 
Counsel for Opposite Party :- Virendra Pal Varshney
 

 
Hon'ble Pramod Kumar Srivastava,J. 

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.5.2016

Sanjeev

 

 

 
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