Madho Lal Nishad vs Smt. Buddhi Devi (Since Deceased) ...
2016 Latest Caselaw 2451 ALL

Citation : 2016 Latest Caselaw 2451 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Madho Lal Nishad vs Smt. Buddhi Devi (Since Deceased) ... on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 690 of 2010
 

 
Appellant :- Madho Lal Nishad
 
Respondent :- Smt. Buddhi Devi (Since Deceased) & Ors.
 
Counsel for Appellant :- Ajit Kumar,Lok Nath Shukla
 
Counsel for Respondent :- S.N. Shukla,Istiyaq Ali,P.K.Singh,Pratik J.Nagar,Ravi Sinha,Saurabh Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.5.2016

Sanjeev

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