Ramcharan vs Rajveer Singh Bhati
2016 Latest Caselaw 2444 ALL

Citation : 2016 Latest Caselaw 2444 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Ramcharan vs Rajveer Singh Bhati on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 267 of 2016
 

 
Appellant :- Ramcharan
 
Respondent :- Rajveer Singh Bhati
 
Counsel for Appellant :- Govind Narain Srivastava
 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present.

It appears appropriate that one more opportunity of hearing should be afforded to the learned counsel for the appellants to place their arguments on the point of admission of second appeal.

List this case on 5th August, 2016 for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 10.5.2016

Sanjeev

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