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Nazakat Khan And 5 Ors. vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 2439 ALL

Citation : 2016 Latest Caselaw 2439 ALL
Judgement Date : 10 May, 2016

Allahabad High Court
Nazakat Khan And 5 Ors. vs State Of U.P. And 4 Ors. on 10 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 303 of 2016
 

 
Appellant :- Nazakat Khan And 5 Ors.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- K. Ajit
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the applicant prays for and is allowed four weeks time to file amendment application.

List this case on 09th September, 2016.

Order Date :- 10.5.2016

Sanjeev

 

 

 
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