Vishun Dev Barai vs Chhattu And Another
2016 Latest Caselaw 2438 ALL

Citation : 2016 Latest Caselaw 2438 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Vishun Dev Barai vs Chhattu And Another on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 201 of 2011
 

 
Appellant :- Vishun Dev Barai
 
Respondent :- Chhattu And Another
 
Counsel for Appellant :- Rajesh Tiwari
 
Counsel for Respondent :- Ravindra Prasad
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 10.5.2016

Sanjeev

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