Mushtaq Ahmad And Anr. vs Jumrati And 3 Others
2016 Latest Caselaw 2435 ALL

Citation : 2016 Latest Caselaw 2435 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Mushtaq Ahmad And Anr. vs Jumrati And 3 Others on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 369 of 2015
 

 
Appellant :- Mushtaq Ahmad And Anr.
 
Respondent :- Jumrati And 3 Others
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- Shiv Sagar Singh,Ravindra Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.5.2016

Sanjeev

Download the LatestLaws.com Mobile App