Sri Chand & Others vs Lacchi & Others
2016 Latest Caselaw 2426 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 227 of 2006
 

 
Appellant :- Sri Chand & Others
 
Respondent :- Lacchi & Others
 
Counsel for Appellant :- Manish Kumar Nigam
 
Counsel for Respondent :- Smt. Anita Tripathi,R K Jain
 

 
Hon'ble Pramod Kumar Srivastava,J.

Case called out. None is present on behalf of the appellants.

Learned counsel for the respondents states that he has no objection, if delay condonation application no. 213604 of 2015 and substitution application no. 213607 of 2015 is allowed. Accordingly delay in moving substitution application is condoned and substitution application is allowed. Other pending applications are disposed of accordingly.

Order Date :- 10.5.2016

Sanjeev

.

Case :- SECOND APPEAL No. - 227 of 2006

Appellant :- Sri Chand & Others

Respondent :- Lacchi & Others

Counsel for Appellant :- Manish Kumar Nigam

Counsel for Respondent :- Smt. Anita Tripathi,R K Jain

In Re: Delay condonation application  no. 213604 of 2015

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For order, see order of date passed on order sheet.

Order Date :- 10.5.2016

Sanjeev

.

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Case :- SECOND APPEAL No. - 227 of 2006

Appellant :- Sri Chand & Others

Respondent :- Lacchi & Others

Counsel for Appellant :- Manish Kumar Nigam

Counsel for Respondent :- Smt. Anita Tripathi,R K Jain

In Re: Substitution application  no. 213607 of 2015

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For order, see order of date passed on order sheet.

Order Date :- 10.5.2016

Sanjeev

.

Case :- SECOND APPEAL No. - 227 of 2006

Appellant :- Sri Chand & Others

Respondent :- Lacchi & Others

Counsel for Appellant :- Manish Kumar Nigam

Counsel for Respondent :- Smt. Anita Tripathi,R K Jain

In Re: Substitution application  no. 105770 of 2010

Hon'ble Pramod Kumar Srivastava,J.

Disposed of.

For order, see order of date passed on order sheet.

Order Date :- 10.5.2016

Sanjeev