Najmuddin And Another vs Mewa Lal & Others
2016 Latest Caselaw 2411 ALL

Citation : 2016 Latest Caselaw 2411 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Najmuddin And Another vs Mewa Lal & Others on 9 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 209 of 2009
 

 
Appellant :- Najmuddin And Another
 
Respondent :- Mewa Lal & Others
 
Counsel for Appellant :- Anil Sharma,V.P. Rai
 
Counsel for Respondent :- C.P. Mishra,R.K. Tiwari,R.U. Ansari
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 9.5.2016

Sanjeev

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