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Mohd. Ikhsal Athar vs Smt. Usha Devi Tadaiya & Others
2016 Latest Caselaw 2410 ALL

Citation : 2016 Latest Caselaw 2410 ALL
Judgement Date : 9 May, 2016

Allahabad High Court
Mohd. Ikhsal Athar vs Smt. Usha Devi Tadaiya & Others on 9 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 506 of 2008
 

 
Appellant :- Mohd. Ikhsal Athar
 
Respondent :- Smt. Usha Devi Tadaiya & Others
 
Counsel for Appellant :- Om Prkash Lohia
 
Counsel for Respondent :- K.P.Tiwari,O.P.Lohiya,S.K.Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 9.5.2016

Sanjeev

 

 

 
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