Citation : 2016 Latest Caselaw 2395 ALL
Judgement Date : 9 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 5379 of 2015 Appellant :- Yogendra Prasad Shukla And 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Nikhilesh Kumar Chaudhary Counsel for Respondent :- Govt.Advocate Hon'ble Pratyush Kumar,J.
List after summer vacation.
Order Date :- 9.5.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!