Rajveer Singh vs State Of U.P.
2016 Latest Caselaw 2387 ALL

Citation : 2016 Latest Caselaw 2387 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Rajveer Singh vs State Of U.P. on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1896 of 2015
 

 
Appellant :- Rajveer Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Kumar Verma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the appellant, this matter is passed over for the day.

List after summer vacation.

Order Date :- 9.5.2016

G.S

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