U.P. Sunni Central Board Of Waqf & ... vs Shia Central Board Of Waqf & Others
2016 Latest Caselaw 2370 ALL

Citation : 2016 Latest Caselaw 2370 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

U.P. Sunni Central Board Of Waqf & ... vs Shia Central Board Of Waqf & Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 205 of 2007
 

 
Revisionist :- U.P. Sunni Central Board Of Waqf & Another
 
Opposite Party :- Shia Central Board Of Waqf & Others
 
Counsel for Revisionist :- S.A. Ansari,S.F.A.Naqvi,S.K. Yadav
 
Counsel for Opposite Party :- Avanish Mishra,Haider Husain
 

 
Hon'ble Sudhir Agarwal,J.

1. It is reported that cases of Sri S.A. Ansari, learned counsel for revisionists are adjourned till today.

2. List thereafter.

Order Date :- 6.5.2016

Pravin

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