Chhabindra Nath And Others vs State Of U.P. And Another
2016 Latest Caselaw 2366 ALL

Citation : 2016 Latest Caselaw 2366 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Chhabindra Nath And Others vs State Of U.P. And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3214 of 2004
 

 
Revisionist :- Chhabindra Nath And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- R.P. Singh,B.S. Pandey,R.B. Singh
 
Counsel for Opposite Party :- Govt. Advocate,T.P. Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri B.S. Pandey, learned counsel for revisionists.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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