Ramu vs State Of U.P. & Another
2016 Latest Caselaw 2363 ALL

Citation : 2016 Latest Caselaw 2363 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ramu vs State Of U.P. & Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1518 of 2004
 

 
Revisionist :- Ramu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Raghubir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Raghubir Singh, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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