Surendra Kumar Sharma vs State Of U.P. And Others
2016 Latest Caselaw 2359 ALL

Citation : 2016 Latest Caselaw 2359 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Surendra Kumar Sharma vs State Of U.P. And Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2988 of 2004
 

 
Revisionist :- Surendra Kumar Sharma
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Ramesh Upadhyay,Dr. G.S.D. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,A.S. Srivastava,V.S. Kushwaha
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Dr. G.S.D. Mishra, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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