Hanif Ali vs State Of U.P. And Others
2016 Latest Caselaw 2354 ALL

Citation : 2016 Latest Caselaw 2354 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Hanif Ali vs State Of U.P. And Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2970 of 2004
 

 
Revisionist :- Hanif Ali
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- R.D. Singh,Raghuvir Singh
 
Counsel for Opposite Party :- Govt. Advocate,Murli Dhar,R.P. Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Raghubir Singh, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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