Ram Bux Singh & Others vs State Of U.P. & Another
2016 Latest Caselaw 2353 ALL

Citation : 2016 Latest Caselaw 2353 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ram Bux Singh & Others vs State Of U.P. & Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1672 of 2004
 

 
Revisionist :- Ram Bux Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- V. Singh
 
Counsel for Opposite Party :- Govt. Advocate,M. Sarwar Khan
 

 
Hon'ble Sudhir Agarwal,J.

As requested by Sri V. Singh, learned counsel for revisionists, list in the next cause list.

Order Date :- 6.5.2016

Pravin

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