Dr. Syed Ibtesham Mehdi & Others vs Smt. Ghausul Nisa Begum & Others
2016 Latest Caselaw 2351 ALL

Citation : 2016 Latest Caselaw 2351 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Dr. Syed Ibtesham Mehdi & Others vs Smt. Ghausul Nisa Begum & Others on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1036 of 2006
 

 
Appellant :- Dr. Syed Ibtesham Mehdi & Others
 
Respondent :- Smt. Ghausul Nisa Begum & Others
 
Counsel for Appellant :- M.A. Qadeer,Mohd. Warish,Shahid Ali Siddiqui,Suneel Rai
 
Counsel for Respondent :- Iqbal Ahmad Siddiqui,K.K. Arora
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case on 19.5.2016 as unlisted.

Order Date :- 6.5.2016

Sanjeev

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