Mukesh Agrawal vs State Of U.P.
2016 Latest Caselaw 2350 ALL

Citation : 2016 Latest Caselaw 2350 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Mukesh Agrawal vs State Of U.P. on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3226 of 2004
 

 
Revisionist :- Mukesh Agrawal
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Daya Shanker Mishra,Chandrakesh Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Daya Shanker Mishra, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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