Smt. Sadaf Khan & Another vs Anil Tomer & Another
2016 Latest Caselaw 2344 ALL

Citation : 2016 Latest Caselaw 2344 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Smt. Sadaf Khan & Another vs Anil Tomer & Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 372 of 2008
 

 
Revisionist :- Smt. Sadaf Khan & Another
 
Opposite Party :- Anil Tomer & Another
 
Counsel for Revisionist :- V.K. Goel,Irshad Husain
 
Counsel for Opposite Party :- Amitabh Agrawal,P.K. Jain
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Amitabh Agrawal and Sri P.K. Jain, learned counsels for respondents.

Order Date :- 6.5.2016

Pravin

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