Pankaj Singh vs Zila Panchayat, Bulandshahr And ...
2016 Latest Caselaw 2334 ALL

Citation : 2016 Latest Caselaw 2334 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Pankaj Singh vs Zila Panchayat, Bulandshahr And ... on 6 May, 2016

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15204 of 2016
 

 
Petitioner :- Pankaj Singh
 
Respondent :- Zila Panchayat, Bulandshahr And Another
 
Counsel for Petitioner :- Amitabh Agarwal
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pankaj Mithal,J.

Allowed.

For orders, see my order of date passed on separate sheets kept on record of connected Writ - C No.14422 of 2016.

Order Date :- 6.5.2016

Brijesh

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