Sheela Singh vs Randhir Singh
2016 Latest Caselaw 2331 ALL

Citation : 2016 Latest Caselaw 2331 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Sheela Singh vs Randhir Singh on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 329 of 2013
 

 
Appellant :- Sheela Singh
 
Respondent :- Randhir Singh
 
Counsel for Appellant :- Hridaya Narain Singh
 
Counsel for Respondent :- L.B. Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case on 12.5.2016 as unlisted.

Order Date :- 6.5.2016

Sanjeev

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