Khandara (Deceased) And 8 Others vs Dharamvir Singh And Another
2016 Latest Caselaw 2325 ALL

Citation : 2016 Latest Caselaw 2325 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Khandara (Deceased) And 8 Others vs Dharamvir Singh And Another on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 539 of 2013
 

 
Appellant :- Khandara (Deceased) And 8 Others
 
Respondent :- Dharamvir Singh And Another
 
Counsel for Appellant :- Pankaj Agarwal
 
Counsel for Respondent :- Rahul Jain
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 13th May, 2016 for order / judgment.

Order Date :- 6.5.2016

Sanjeev

Download the LatestLaws.com Mobile App