Tribhuvan Nath Tripathi vs State Of U.P. And 3 Others
2016 Latest Caselaw 2323 ALL

Citation : 2016 Latest Caselaw 2323 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Tribhuvan Nath Tripathi vs State Of U.P. And 3 Others on 6 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 18014 of 2016
 

 
Petitioner :- Tribhuvan Nath Tripathi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case as supplementary fresh on 20.05.2016.

Instruction is taken on record.

Order Date :- 6.5.2016

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