Amit Kumar Yadav vs State Of U.P. And 29 Others
2016 Latest Caselaw 2319 ALL

Citation : 2016 Latest Caselaw 2319 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Amit Kumar Yadav vs State Of U.P. And 29 Others on 6 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20648 of 2016
 

 
Petitioner :- Amit Kumar Yadav
 
Respondent :- State Of U.P. And 29 Others
 
Counsel for Petitioner :- Lalit Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Connect with Writ-A No. 14133 of 2016 (Chhatra Pal and 7 others v. State of U.P. and 11 others.

Order Date :- 6.5.2016

Download the LatestLaws.com Mobile App